AMIT BANSAL

191 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• STATE (NCT OF DELHI) THROUGH DEPUTY COMMISSIONER OF POLICE, CRIME-III, DELHI v. SHADAB — Delhi High Court (2023-12-22)
• NARESH @ GOGA v. STATE NCT OF DELHI — Delhi High Court (2023-12-21)
• NARESH @ GOGA v. STATE (GNCTD) — Delhi High Court (2023-12-21)
• NARESH @ GOGA & ANR. v. STATE (NCT) OF DELHI — Delhi High Court (2023-12-21)
• ANISH QURESHI v. STATE OF NCT DELHI — Delhi High Court (2023-12-18)
• MOHD.MUSTAQEEM v. STATE (GOVT OF NCT) OF DELHI — Delhi High Court (2023-12-18)
• ARIF v. STATE — Delhi High Court (2023-12-18)
• WASIM v. STATE NCT OF DELHI & ANR. — Delhi High Court (2023-12-15)
• PUSHPENDRA KUMAR AND ORS v. THE STATE AND ANOTHER — Delhi High Court (2023-12-05)
• SOMDUTT SINGH @ SHIVAM v. NCB — Delhi High Court (2023-12-01)