LexAMBUJ NATH
23,001 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 23001 |
Disposal nature
| Allowed | 12385 |
| Rejected | 4287 |
| Bail | 3834 |
| Dismissed as Withdrawn | 1398 |
| Disposed Off | 400 |
| Dismissed | 292 |
| Partly Allowed | 269 |
| Dissmiss For Default/Non-Prosecution | 50 |
Recent judgments
- NAUSHAD ALAM @ NAUSHAD ANSARI @ BABLU ANSARI v. STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- WARISH ANSARI @ MUSSA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- BIRSA MUNDA v. STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- LAXMAN RAMANI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- SACHIN KUMAR YADAV ALIAS SACHIN YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- KANHAIYA KUMAR YADAV ALIAS KANHAIYA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- MANOJ PASWAN ALIAS MANOJ KUMAR PASWAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- AMAN RAJA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)
- SUDHIR PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)
- KALA MALI @ RUBI HALDHAR ALLIAS RAVI HELDEWAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)