LexAMARJOT BHATTI
4,438 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 4438 |
Disposal nature
| DISMISSED | 2179 |
| ALLOWED | 1544 |
| DISPOSED OF | 715 |
Recent judgments
- PUNJAB URBAN PLANNING & DEVELOPMENT v. MADHU SHARMA — Punjab & Haryana High Court (2026-05-27)
- RAVINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-04)
- RAMESH KUMAR v. PAWAN ALIAS PONA AND ORS. — Punjab & Haryana High Court (2026-05-04)
- SANTOSH KAUSHISH v. SHAMSHER SINGH — Punjab & Haryana High Court (2026-05-04)
- LAKHBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-04-30)
- RANJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-04-30)
- KHUSHDEEP KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-04-30)
- JAGDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-04-30)
- PRAYAS KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-04-30)
- GAGANDEEP SINGH@GAGAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-04-30)