AMARINDER SINGH GREWAL,. JAGMOHAN BANSAL

101 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• CIT-II CHANDIGARH v. M/S BHARDWAJ BUILDERS CHANDIGARH — Punjab & Haryana High Court (2026-03-05)
• GURNAM SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-05)
• PR. COMMISSIONER OF INCOME TAX-1, LUDHIANA v. M/S VARDHMAN TEXTILES LTD.,(FORMERLY KNOWN AS MAHAVIR SPINNING MILLS LTD.) — Punjab & Haryana High Court (2026-02-26)
• PR COMMISSIONER OF INCOME TAX I LUDHIANA v. M/S VARDHMAN TEXTILED LIMITED CHANDIGARH ROAD LUDHIANA — Punjab & Haryana High Court (2026-02-26)
• THE PR. COMMISSIONER OF INCOME TAX-3, LUDHIANA v. M/S IOL CHEMICALS AND PHARMACEUTICALS LTD. — Punjab & Haryana High Court (2026-02-26)
• PR COMMISSIONER OF INCOME TAX-1 LUDHIANA v. M/S VARDHMAN TEXTILED LTD CHANDIGARH ROAD LUDHIANA — Punjab & Haryana High Court (2026-02-26)
• M/S VARDHMAN TEXTILES LTD. v. C I T AND ANR. — Punjab & Haryana High Court (2026-02-26)
• CHIEF COMMISSIONER OF INCOME TAX OSD LUDHIANA v. M/S VARDHMAN TEXTILES LIMITED — Punjab & Haryana High Court (2026-02-26)
• M/S SANDHU BROTHERS v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2026-02-25)
• PR COMMISSIONER OF INCOME TAX -1 LUDHIANA v. M/S VARDHAMAN ACRYLIC LIMITED CHANDIGARH ROAD LUDHIANA — Punjab & Haryana High Court (2026-02-24)