AMARINDER SINGH GREWAL

838 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SHARDA DEVI AND ANOTHER v. SUNIL KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MALL SINGH AND OTHERS v. BALVIR SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MALL SINGH AND OTHERS v. BALVIR SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SAMEER MONGA v. SHRI RAM ASHRAM PUBLIC SCHOOL — Punjab & Haryana High Court (2026-05-29)
• M/S MITA INDIA PVT LTD v. HARPREET INDUSTRIES AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MOHD. HALIM v. MUSSADIK HASSAN — Punjab & Haryana High Court (2026-05-29)
• DALBARA SINGH ETC. v. JAGDISH SINGH ETC. — Punjab & Haryana High Court (2026-05-29)
• LUDHIANA IMROVEMENT TRUST v. IRVINDER PAL SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• PRABHJOT SINGH & ORS. v. TARA SINGH & ANR. — Punjab & Haryana High Court (2026-05-29)
• NILAM DEVI AND ANOTHER v. SUNIL KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-27)