AMARESH KUMAR LAL,. V.N. SINHA

71 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• Md. Shajad v. State Of Bihar and Anr — Patna High Court (2015-08-26)
• Vijay Bahadur Singh and Anr v. The Bihar State Election Authority and Ors — Patna High Court (2014-10-21)
• Ramanuj Sharma v. The State Of Bihar and Ors — Patna High Court (2014-10-21)
• Patliputra Parishad v. The State Of Bihar and Ors — Patna High Court (2014-09-25)
• Sahajanand Yadav v. The State Of Bihar — Patna High Court (2014-05-15)
• Murli Prasad Singh @ Murli Singh v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2014-03-03)
• Jawahar Lal Sahu v. The State Of Bihar and Ors — Patna High Court (2014-02-03)
• Bhutai Das v. The State Of Bihar and Ors — Patna High Court (2014-01-31)
• Om Prakash Pandey v. The State Of Bihar Through Its Home Secretary, Old Secretariat and Ors. — Patna High Court (2014-01-31)
• Murari Pandey v. The State Of Bihar and Ors — Patna High Court (2014-01-31)