LexAMARESH KUMAR LAL,. SHYAM KISHORE SHARMA
184 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 184 |
Disposal nature
| DISMISSED | 78 |
| ALLOWED | 58 |
| BAIL GRANTED | 26 |
| DISPOSED | 9 |
| WITHDRAWN | 9 |
| REJECTED | 3 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- SANTOSH KUMAR RAI v. THE STATE OF BIHAR — Patna High Court (2014-06-25)
- HARDWAR GIRI v. THE STATE OF BIHAR — Patna High Court (2014-04-23)
- Ram Ayodhi Rai @ Ayodhi Rai v. The State Of Bihar — Patna High Court (2014-03-05)
- SHEKAR @ CHANDRASHEKHAR YADAV v. STATE OF BIHAR — Patna High Court (2014-02-19)
- Amar Jyoti v. The State Of Bihar Through The Superintendent Of Police, Bihar, Patna and Ors. — Patna High Court (2013-12-17)
- PRAYAG MAHTO v. THE STATE OF BIHAR — Patna High Court (2013-12-13)
- Lalan Yadav v. The State Of Bihar Through Home Secretary, Govt. Of Bihar and Ors. — Patna High Court (2013-12-13)
- RAMESHWAR YADAV v. THE STATE OF BIHAR — Patna High Court (2013-12-12)
- RAJU PASWAN v. THE STATE OF BIHAR — Patna High Court (2013-12-12)
- Parma Kurmi v. The State Of Bihar Through Its Home Secretary and Ors. — Patna High Court (2013-12-11)