LexAMARESH KUMAR LAL,. RAMESH KUMAR DATTA
22 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 22 |
Disposal nature
| ALLOWED | 6 |
| DISMISSED | 5 |
| DISPOSED | 5 |
| WITHDRAWN | 3 |
| D.F.D. FOR NON APPEARANCE | 2 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Sunil Pathak v. The State Of Bihar and Ors — Patna High Court (2015-07-31)
- Lotte India Corporation Ltd. v. The State Of Bihar and Ors — Patna High Court (2015-07-31)
- Shell India Markets Pvt. Ltd. v. State Of Bihar and Anr — Patna High Court (2015-07-31)
- Arun Kumar Singh and and Anr v. The State Of Bihar and Ors — Patna High Court (2015-07-29)
- Banshidhar Choudhary and Ors. v. Devniti Prasad Singh and Ors. — Patna High Court (2015-07-29)
- AWADHESH SHARMA v. STATE OF BIHAR and ORS. — Patna High Court (2015-07-29)
- Heinz India Private Limited v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
- Heinz India Private Limited v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
- Heinz India Private Limited v. The State Of Bihar and Ors — Patna High Court (2015-07-28)
- Heinz India Private Limited v. The State Of Bihar and Ors — Patna High Court (2015-07-28)