LexAMARESH KUMAR LAL
3,572 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3572 |
Disposal nature
| BAIL GRANTED | 2414 |
| DISPOSED | 469 |
| REJECTED | 228 |
| ALLOWED | 194 |
| DISMISSED | 115 |
| WITHDRAWN | 109 |
| D.F.D. FOR NON APPEARANCE | 36 |
| (unspecified) | 5 |
Recent judgments
- Brahamdeo Paswan v. The State Of Bihar — Patna High Court (2015-08-26)
- Hakim Singh v. The State Of Bihar — Patna High Court (2015-08-26)
- Chaneshwar Singh @ Chandeshwar Singh v. The State Of Bihar — Patna High Court (2015-08-26)
- Awadesh Singh v. The State Of Bihar — Patna High Court (2015-08-26)
- Rajesh Prasad v. The State Of Bihar — Patna High Court (2015-08-26)
- Ranjit Rai v. The State Of Bihar — Patna High Court (2015-08-24)
- Mohan Kumar Singh v. The State Of Bihar — Patna High Court (2015-08-24)
- Santosh Kumar Upadhyay v. The State Of Bihar — Patna High Court (2015-08-24)
- Nitesh Kumar Das v. The State Of Bihar — Patna High Court (2015-08-24)
- Raja @ Rajjaque v. The State Of Bihar — Patna High Court (2015-08-24)