LexAMARESH KUMAR LAL,. DHARNIDHAR JHA
119 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 119 |
Disposal nature
| ALLOWED | 67 |
| DISMISSED | 46 |
| WITHDRAWN | 3 |
| DISPOSED | 3 |
Recent judgments
- HARENDRA PATHAK and ORS v. STATE OF BIHAR — Patna High Court (2015-07-23)
- YOGENDRA PATHAK and ORS v. STATE OF BIHAR — Patna High Court (2015-07-23)
- PRABHUNATH PATHAK v. STATE OF BIHAR — Patna High Court (2015-07-23)
- SUGAPATI DEVI v. STATE OF BIHAR — Patna High Court (2015-07-16)
- PAIRU MOCHI and ORS v. STATE OF BIHAR — Patna High Court (2015-07-16)
- MEENA SHARMA and ANR v. STATE OF BIHAR — Patna High Court (2015-05-14)
- UMA RAI AND ORS v. STATE OF BIHAR — Patna High Court (2015-05-14)
- DHRUV PANDIT and ANR v. THE STATE OF BIHAR — Patna High Court (2015-04-17)
- CHANDO YADAV and ORS v. STATE OF BIHAR — Patna High Court (2015-04-16)
- CHANDRASHEKHAR RAI and ORS v. STATE OF BIHAR — Patna High Court (2015-04-15)