AMAR SINGH CHAUHAN

697 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

697

Disposed off/Decided on merits	315
Dismiss other than merit(DD/Non Prosec./Abated)	302
Allowed/Partly Allowed on merits	61
Dismissed on merits	19

KARAN SINGH v. STATE — Allahabad High Court (2018-05-31)
RAM PAL v. STATE — Allahabad High Court (2018-05-31)
RAM ASRAY v. STATE — Allahabad High Court (2018-05-28)
BHOJ RAJ SINGH v. STATE OF U.P. — Allahabad High Court (2018-05-24)
RAM GOPAL v. STATE — Allahabad High Court (2018-05-23)
GULAB PURI v. STATE — Allahabad High Court (2018-05-23)
LATA ALIAS JYOTI v. STATE — Allahabad High Court (2018-05-23)
MALKHAN v. STATE OF U.P. — Allahabad High Court (2018-05-18)
BALA v. STATE OF U.P. — Allahabad High Court (2018-05-18)
DHUNMUN PAL v. STATE — Allahabad High Court (2018-05-18)