AMAN CHAUDHARY

15,730 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• PARVEEN v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• AADIL v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• KAMALJEET SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2026-05-29)
• JAGDISH CHAND v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• RANJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• SANJEEV KUMAR @ JOHNY v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• BHANPATI v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• MADHU PURNIMA KISHWAR v. UT, CHANDIGARH — Punjab & Haryana High Court (2026-05-29)
• NIRMAL SINGH ALIAS NIMMA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• NAVJOT KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)