AM KAPADIA,GOPAL KRISHAN VYAS

169 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• IDAN SINGH v. UNION OF INDIA and ORS. — Rajasthan High Court (2010-05-14)
• KUM. HIMANSHU BHATIA v. R. P. S. C., AJMER and ORS — Rajasthan High Court (2010-05-10)
• BHAWANI SINGH BHATI v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-05-10)
• KALPESH NIKAWAT v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-05-10)
• DEVENDRA SINGH UDAWAT v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-05-10)
• SHARWAN KUMAR v. RAJ. PUBLIC SERVICE COMMI. AJMER and ORS — Rajasthan High Court (2010-05-10)
• JAITA RAM v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-05-10)
• PREM RATAN OJHA v. R. P. S. C., AJMER and ANR — Rajasthan High Court (2010-05-10)
• MAHENDRA PRATAP BHATI v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-05-10)
• SUMIT MITTAL v. R. P. S. C., AJMER and ORS — Rajasthan High Court (2010-05-10)