AM KAPADIA,DEO NARAYAN THANVI

51 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• BHARTI RAM v. STATE — Rajasthan High Court (2010-05-22)
• DEVI SINGH v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-05-04)
• STATE v. NAARNA @ NARAYAN and ORS. — Rajasthan High Court (2010-04-30)
• GAJENDRA SONI @ TINU v. KAILASH CHAND JANGID and ANR — Rajasthan High Court (2010-04-20)
• SHANKERLAL ALIAS BULAKIRAM v. STATE and ORS — Rajasthan High Court (2010-04-20)
• NAURANG LAL v. STATE — Rajasthan High Court (2009-12-15)
• MOONGLA and ANR v. STATE — Rajasthan High Court (2009-11-24)
• STATE v. SANTOSH KUMAR @ SHANTI LAL — Rajasthan High Court (2009-11-12)
• HAFIZ v. STATE OF RAJ. and ORS. — Rajasthan High Court (2009-10-28)
• NIRMAL KUMAR BHARTIYA v. STATE OF RAJ. — Rajasthan High Court (2009-10-27)