LexALOK SINGH, . RAVINDRA MAITHANI
328 recorded High Court judgment(s) · 2009–2020
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 328 |
Disposal nature
| DISPOSED | 139 |
| DISMISSED | 47 |
| DISMISSED IN DEFAULT | 43 |
| ALLOWED | 34 |
| DISMISSED AS WITHDRAWN | 30 |
| GRANTED | 17 |
| DISMISSED AS INFRUCTUOUS | 13 |
| PARTLY ALLOWED | 4 |
Recent judgments
- M/s Hillways Engg. v. Custom, Excise And Service Tax Appellate Tirbunal AND ANOTHER — Uttarakhand High Court (2020-01-08)
- UMESH KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-01-08)
- SAZIYA PARVEEN v. SENIOR SUPERINTENDENT OF POLICE REDRAPUR UDHAM SINGH NAGAR — Uttarakhand High Court (2020-01-08)
- Khasti Devi Alias Bhawana v. Sunder Singh Rawat — Uttarakhand High Court (2020-01-07)
- STATE OF UTTARAKHAND v. JAI PRAKASH — Uttarakhand High Court (2020-01-07)
- STATE OF UTTARAKHAND v. M/S BHARAT BHOOMI BUILDERS — Uttarakhand High Court (2020-01-07)
- JAI PRAKASH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-01-07)
- BALVINDER KAUR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-01-07)
- PRIYANKA MANDAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-01-07)
- TANVEER v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-01-06)