ALOK SINGH,. M.M. KUMAR

227 recorded High Court judgment(s) · 1996–2012

Courts

Disposal nature

Recent judgments

• SUKHMANDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-05-31)
• KRANTI KARI BHATHA MAZDOOR UNION v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-05-31)
• M/S SONI RICE & GENERAL MILLS v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2012-05-31)
• RESIDENTS WELFARE ASSOCIATION v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-05-30)
• PUNJAB PRADESH CONGRESS COMMITTEE AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2012-05-29)
• ADHIKAAR-THE-RIGHTS PATH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-05-28)
• KRISHAN KUMAR SHARMA & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2012-05-24)
• AMIT BAJAJ v. UT OF CHANDIGARH — Punjab & Haryana High Court (2012-05-23)
• ASMINA v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2012-05-23)
• PUNJAB GENERAL MAZDOOR FEDERATION REGD. v. UNION OF INDIA & ANR. — Punjab & Haryana High Court (2012-05-22)