LexALOK SINGH
64 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 64 |
Disposal nature
| Disposed off/Decided on merits | 38 |
| Dismissed on merits | 11 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
| Allowed/Partly Allowed on merits | 5 |
Recent judgments
- FAUZDAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-07-13)
- SCHIN KUMAR v. State of U.P. — Allahabad High Court (2020-07-10)
- SHUBHAM BHUKRI v. State of U.P. — Allahabad High Court (2020-07-10)
- CHANDAN THAKUR v. State of U.P. AND ANOTHER — Allahabad High Court (2020-07-10)
- MUNISH KUMAR YADAV v. State of U.P. — Allahabad High Court (2020-07-10)
- VIJAY @ SINGH v. State of U.P. — Allahabad High Court (2020-07-10)
- AMIT KUMAR AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2020-07-08)
- RAMKALI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-07-07)
- RUKSAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2020-07-07)
- VEER SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2020-07-07)