ALOK SINGH,. ADARSH KUMAR GOEL

246 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• RAMINDER CHIMNI AND ANR v. NIRMLA AND ANR — Punjab & Haryana High Court (2011-01-07)
• STATE OF PUNJAB AND ORS. v. HARI OM NARANG — Punjab & Haryana High Court (2011-01-07)
• CHARAN DASS v. PARKASH RANI & OTHERS — Punjab & Haryana High Court (2011-01-07)
• INDUSTRIAL CABLE INDIA LTD. v. C.I.T. PATIALA — Punjab & Haryana High Court (2010-07-23)
• C.I.T. LDH. v. M/S HERO CYCLE P. LTDH. — Punjab & Haryana High Court (2010-07-16)
• RAJINDERPAL SINGH ATHWAL v. DISTRICT COLLECTOR AND ORS. — Punjab & Haryana High Court (2010-07-09)
• THE HARIPURA COOP LABOUR & CONST. SOCIETY ETC v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2010-05-27)
• M/S UDHERA FASTNERS LTD. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2010-05-27)
• VISHAL v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2010-05-26)
• M/S GUPTA IMPEX v. UNION OF INDIA AND ANR. — Punjab & Haryana High Court (2010-05-26)