LexALOK SINGH
10,493 recorded High Court judgment(s) · 2001–2025
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 10493 |
Disposal nature
| DISMISSED | 3104 |
| DISPOSED | 2687 |
| WITHDRAWN | 2029 |
| ALLOWED | 1022 |
| GRANTED | 994 |
| DISMISSED AS INFRUCTUOUS | 196 |
| REJECTED | 196 |
| DISMISSED AS WITHDRAWN | 155 |
Recent judgments
- Moh. Haneef v. State Of Uttarakhand — Uttarakhand High Court (2025-07-07)
- GOVIND BALLABH PANDEY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-20)
- ASHISH KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-20)
- MANOJ TYAGI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-20)
- KHILANAND BHATT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-18)
- ANAND SINGH BISHT v. UNION OF INDIA — Uttarakhand High Court (2020-03-18)
- DAN SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-17)
- Jitendra Singh Negi AND OTHERS v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2020-03-17)
- HARISH PRASAD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-17)
- ANURAG PALARIYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-03-17)