ALOK SINGH

1,062 recorded High Court judgment(s) · 2012–2013

Courts

Jharkhand High Court

1062

Disposed Off	498
Dismissed	235
Withdrawn	124
Bail	123
Allowed	59
Dissmiss For Default/Non-Prosecution	14
Rejected	6
Dismissed for non-complying conditional Order	2

AMRITA SINHA And ORS v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2013-01-28)
SATYANARAYAN PRASAD And ORS v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2013-01-28)
DAYAL FERRO ALLOYS v. Industry Department — Jharkhand High Court (2013-01-24)
ASHOK KUMAR CHOUDHARY v. Urban Development Department — Jharkhand High Court (2013-01-24)
ANDHRA ASSOCIATION THROUGH ITS SECRETARY SRI Y V RAJSHEKHAR v. District Administration — Jharkhand High Court (2013-01-24)
MURLIDHAR TIWARI v. STATE OF JHARKHAND And ANR — Jharkhand High Court (2013-01-24)
SITARAM SAO v. Collectariate — Jharkhand High Court (2013-01-24)
SANTOSH KUMAR SINGH v. Education — Jharkhand High Court (2013-01-24)
DR CAPT SAMUEL GADI v. Collectariate — Jharkhand High Court (2013-01-24)
SAGIR AHMAD v. STATE OF JHARKHAND And ANR — Jharkhand High Court (2013-01-24)