ALOK SINGH

6,615 recorded High Court judgment(s) · 1990–2025

Courts

Disposal nature

Recent judgments

• G.D. KAKKAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-03-19)
• (O&M)BACHAN SINGH v. SANTOKH RAJ — Punjab & Haryana High Court (2024-12-18)
• BHADU RAM v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2024-12-05)
• AMAR SINGH AND ANR v. COMMISSIONER HISAR DIVISION — Punjab & Haryana High Court (2023-08-22)
• RAJINDER SINGH AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2019-01-24)
• (O&M) BRIJINDER SINGH v. PRITPAL SINGH — Punjab & Haryana High Court (2018-07-04)
• FARIDABAD COMPLEX ADMN. v. RAM CHAND ETC. — Punjab & Haryana High Court (2018-05-29)
• DIWAN SINGH v. HARYANA STATE. AND ORS — Punjab & Haryana High Court (2017-05-15)
• PESHKAR SINGH v. THE MANAGEMENT OF CCS,HAU HISA — Punjab & Haryana High Court (2016-07-14)
• GURMUKH SINGH PANESAR ETC v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2016-02-29)