ALOK SINGH

143 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• Ramesh Singh Rawat v. Tehri Hydro Development Corporation India Ltd. AND OTHERS — Uttarakhand High Court (2019-11-22)
• Tara Singh Rajput General Secretary, v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2019-03-08)
• Vineet Kumar v. G.b. Pant University Of Agriculture And Technology Pantnagar AND OTHERS — Uttarakhand High Court (2019-02-22)
• Dr. Aneeta Yadav v. Govind Ballabh Pant University Of Agriculture And Technology Pantnagar AND OTHERS — Uttarakhand High Court (2019-02-22)
• LORD MAHADEV TRUST v. STATE OF UTTARAKHAND and OTHERS — Uttarakhand High Court (2019-01-08)
• CHANDRA KATTHA INDUSTRIES PVT. LTD. v. STATE and ORS. — Uttarakhand High Court (2018-12-18)
• State Of Uttarakhand AND ANOTHER v. Chandra Kathha Industries Pvt Ltd — Uttarakhand High Court (2018-12-18)
• JAVED AHMAD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-12-01)
• STATE OF UTTARAKHAND v. SMT. ROSHANI NEGI — Uttarakhand High Court (2018-12-01)
• STATE OF UTTARAKHAND v. SANDEEP GIRI — Uttarakhand High Court (2018-12-01)