ALOK SHARMA,NARENDRA SINGH DHADDHA

39 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• YAD MOHAMMAD @ NIYAJ MOHAMMAD @ JOMI S/O RUDHAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-04)
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. SANJAY TIWARI S/O SHRI ROOP NARAYAN TIWARI — Rajasthan High Court (2019-08-20)
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. RANDHIR SINGH RAJAWAT S/O SHRI BANSHI SINGH RAJAWAT — Rajasthan High Court (2019-08-20)
• TARKESHWAR NAGAR VIKAS SAMITI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-08-20)
• JAGADGURU RAMANANDACHARYA RAJASTHAN SANSKRIT VISHWAVIDHALAYA v. MISS PURNIMA JOSHI DAUGHTER OF SHRI PURSHOTTAM JOSHI — Rajasthan High Court (2019-07-09)
• MANAGING COMMITTEE, K.D. JAIN SHIKSHAN PARISHAD v. SMT. SUSHILA GOYAL, W/O SH. MAHESH CHANDRA GOYAL — Rajasthan High Court (2019-05-21)
• MANAGING COMMITTEE, K.D. JAIN SHIKSHAN PARISHAD v. GAYANENDRA KUMAR VARSHNEYA S/O SHRI SHRINIWAS VARSHNEYA — Rajasthan High Court (2019-05-21)
• MANAGING COMMITTEE, K.D. JAIN SHIKSHAN PARISHAD v. KAUSHAL KISHOR RATHI S/O SHRI HOTILAL RATHI — Rajasthan High Court (2019-05-21)
• MANAGING COMMITTEE, K.D. JAIN SHIKSHAN PARISHAD v. KAILASH CHAND JAGID S/O SH. NORAT MAL KHATI — Rajasthan High Court (2019-05-21)
• MANAGING COMMITTEE, K.D. JAIN SHIKSHAN PARISHAD v. RAI SINGH PARIHAR SON OF LATE SHRI DASHRATH SINGH — Rajasthan High Court (2019-05-21)