LexALOK SHARMA
10,999 recorded High Court judgment(s) · 2010–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 10999 |
Disposal nature
| DISPOSED OF | 5303 |
| DISMISSED | 4444 |
| ALLOWED | 923 |
| WITHDRAWN | 223 |
| PEREMPTORY | 61 |
| PARTLY ALLOWED | 13 |
| PREMPTORY | 9 |
| COMPROMISED | 8 |
Recent judgments
- JITENDRA SINGH AND ORS v. RAVINDRA KUMAR PHOPHALIA — Rajasthan High Court (2023-09-06)
- BINTU MEENA S/O SHRI HANUMAN PRASAD v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-05-05)
- KAMLESH KUMAR MEENA S/O RAMGOPAL MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-09-27)
- BALDEV KUMAR S/O SHRI BOOP SINGH, v. STATE OF RAJASTHAN — Rajasthan High Court (2022-09-27)
- SHANKAR LAL S/O SHRI SURENDER SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-09-27)
- NARESH CHAND SAINI S/O SHRI HET RAM SAINI v. THE STATE OF RAJASTHAN, THROUGH THE HOME SECRETARY — Rajasthan High Court (2022-09-20)
- MOHAN SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2022-09-19)
- ANIL NAYAK S/O KAILASH CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2022-09-06)
- RAMKESH MEENA S/O BALYA RAM MEENA v. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY (HOME) — Rajasthan High Court (2022-08-27)
- SAPNA YADAV DAUGHTER OF SHRI DHARMVEER YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-21)