ALOK MATHUR,SHREE PRAKASH SINGH

22 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	12
Dismissed on merits/Rejected	5
DISMISSED AS NOT PRESSED	3
Dismiss other than merit(DD/Non Prosec./Abated)	1
Allowed/Partly Allowed on merits/Granted	1

CHANDRABHAL PANDEY @ CHANDRABHAN PANDEY AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-30)
SAJAL KUMAR AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-30)
VED PRAKASH @ DRIVER (IN ADHAR VED PRAKASH MISHRA) v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO, AND 3 OTHERS — Allahabad High Court (2025-06-30)
RAJENDRA SHANKAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF REVENUE U.P. LKO. AND ANOTHER — Allahabad High Court (2025-06-30)
AMIT @ AMIT KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-06-30)
NARENDRA PRATAP v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-30)
ANURAG PRAJAPATI AND 2 OTHERS v. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE LKO. ZONE LKO. — Allahabad High Court (2025-06-30)
ACHAL SHUKLA AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-06-30)
MOHIT PANDEY AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2025-06-30)
RAMDHAR SINGH @ RAM DHAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-30)