ALOK MATHUR,PRASHANT KUMAR

20 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	11
Dismissed on merits/Rejected	4
Allowed/Partly Allowed on merits/Granted	2
DISMISSED AS NOT PRESSED	2
Consigned to Record	1

SHAHJAHAN AND 4 OTHERS v. STATE OF U.P. THRU. DISTT. MAGISTRATE HARDOI AND ANOTHER — Allahabad High Court (2025-11-06)
ANKIT YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE LKO. AND 11 OTHERS — Allahabad High Court (2025-11-06)
SYED ABDUL AHAD v. UNION OF INDIA THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-11-06)
RAMDEV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF REVENUE LKO. AND 5 OTHERS — Allahabad High Court (2025-11-06)
SURENDRA PRATAP NISHAD v. UOI THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI AND ANOTHER — Allahabad High Court (2025-11-06)
ANURAG SHUKLA v. STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO. AND 6 OTHERS — Allahabad High Court (2025-11-06)
SMT. AARTI SINGH v. UNION OF INDIA, THRU. SECY. MINISTRY OF PETROLEUM AND NATURAL GAS NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-11-06)
GEETA DEVI v. STATE OF U.P. THRU. ADDL. CHIEF SECY.REVENUE LKO. AND 7 OTHERS — Allahabad High Court (2025-11-06)
KAMAL KISHOR v. U.O.I. THRU. SECY. MINISTRY OF ROAD TRANSPORT AND HIGHWAY NEW DELHI AND 5 OTHERS — Allahabad High Court (2025-11-06)
SAROJ MAURYA v. STATE OF U.P. THRU. COMMISSIONER AND SECY. BOARD OF REVENUE LKO. AND 2 OTHERS — Allahabad High Court (2025-11-06)