ALOK MATHUR,ARUN KUMAR SINGH DESHWAL

185 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

185

Disposed off/Decided on merits	106
Dismissed on merits/Rejected	41
DISMISSED AS NOT PRESSED	25
Allowed/Partly Allowed on merits/Granted	6
DISMISSED AS INFRUCTUOUS	3
Consigned to Record	2
DISMISSED AS WITHDRAWN	2

MANJU v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2025-12-04)
REGIONAL MANAGER UNITED INDIA INSUARNCE CO. LTD. LKO. v. LAKHARHIN AND 2 OTHERS — Allahabad High Court (2025-12-04)
ISRAT ALI v. AREEBA ISHRAT AND ANOTHER — Allahabad High Court (2025-11-14)
SMT. SAPNA SINGH AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-27)
AREEBA ISHRAT AND ANOTHER v. STATE OF U.P. THRU. PRINCIPLE SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-27)
ANKITA YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-06-27)
RIYANKA DEVI AND ANOTHER v. STATE OF U.P. THRU. ITS SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-06-27)
JAGANNATH PRASAD v. DEBT RECOVERY TRIBUNAL LKO. THRU. REGISTRAR AND 5 OTHERS — Allahabad High Court (2025-06-27)
MOHIT KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-27)
RAMSHANKAR v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 10 OTHERS — Allahabad High Court (2025-06-27)