ALOK MATHUR

13,503 recorded High Court judgment(s) · 2019–2026

Courts

Allahabad High Court

13503

Disposed off/Decided on merits	6270
Dismissed on merits/Rejected	1963
Dismiss other than merit(DD/Non Prosec./Abated)	1653
Allowed/Partly Allowed on merits/Granted	1465
Cases not falling above	891
DISMISSED AS NOT PRESSED	526
DISMISSED AS WITHDRAWN	222
DISMISSED AS INFRUCTUOUS	126

RAMESH CHANDRA MISHRA v. MANAGER, ZILA GRAMODYOG OFFICE SULTANPUR AND 3 OTHERS — Allahabad High Court (2026-05-11)
MOHD. HASHIM and ANR. v. D.D.C. PRATAPGARH and 2 ORS. — Allahabad High Court (2026-01-08)
JOKHURAM AND ANOTHER v. UP-ZILADHIKARI(JUDICIAL),TEHSIL JAISINGHPUR,DISTT. SULTANPUR AND ANOTHER — Allahabad High Court (2025-12-19)
SMT. SUMITRA DEVI v. TAHSILDAR, TEHSIL KUNDA, PRATAPGARH AND OTHERS . — Allahabad High Court (2025-12-19)
PUSHU v. ADDITIONAL COMMISSIONER DEVI PATAN MANDAL, GONDA AND OTHERS — Allahabad High Court (2025-12-19)
YASHVEER SINGH v. STATE OF U.P. THRU. SECY. REVENUE, LKO. AND OTHERS — Allahabad High Court (2025-12-19)
SUKHJEET KAUR v. STATE OF U.P. THRU. COLLECTOR, SITAPUR AND OTHERS — Allahabad High Court (2025-12-19)
MUNNU LAL v. ADDITIONAL COMMISSIONER, ADMINISTRATION, DEVI PATAN MANDAL, GONDA AND 13 OTHERS — Allahabad High Court (2025-12-19)
CHEDI v. ADDL. COMMISSIONER ADMINSTRATION, DEVI PATAN DIVISION, GONDA AND OTHERS — Allahabad High Court (2025-12-19)
KULDEEP KUMAR AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE, LKO. AND OTHERS — Allahabad High Court (2025-12-19)