LexALOK KUMAR VERMA
6,694 recorded High Court judgment(s) · 2001–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 6694 |
Disposal nature
| ALLOWED | 2571 |
| DISPOSED | 1752 |
| DISMISSED AS WITHDRAWN | 1057 |
| DISMISSED AS INFRUCTUOUS | 557 |
| DISMISSED IN DEFAULT | 384 |
| DISMISSED | 176 |
| CLOSED | 69 |
| REJECTED | 50 |
Recent judgments
- INDIAN OVERSEAS BANK BRANCH AT KANKHAL v. MAYUR DIXIT — Uttarakhand High Court (2026-05-02)
- SHIV CHARAN v. MAAN SINGH — Uttarakhand High Court (2026-05-02)
- DEEPAK SINGH MEHRA v. DR S K BARANWAL — Uttarakhand High Court (2026-04-28)
- DEVENDRA PRASAD LAKHERA v. DR ASHUTOSH SAYANA — Uttarakhand High Court (2026-04-27)
- JITENDRA SINGH AND OTHERS v. R RAJESH — Uttarakhand High Court (2026-04-27)
- SURENDRA SINGH CHAUHAN AND ANR v. R RAJESH — Uttarakhand High Court (2026-04-27)
- VINOD KUMAR BAHUGUNA v. RANJANA RAJGURU — Uttarakhand High Court (2026-04-27)
- DARSHAN SINGH v. DILIP JAWALKAR — Uttarakhand High Court (2026-04-27)
- AKASH SAINI v. SMT RANJANA RAJGURU — Uttarakhand High Court (2026-04-27)
- G S MATIYANI AND SONS A PARTNERSHIP FIRM v. JEEWAN SINGH HYANKI — Uttarakhand High Court (2026-04-27)