ALOK KUMAR SINHA

164 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• Shatrudhan Ray @ Shatrughan Rai @ Satrughan Rai v. The State of Bihar — Patna High Court (2026-03-12)
• Shri Arun Kumar II v. The State of Bihar — Patna High Court (2026-03-12)
• Sita Devi @ Sita Kumari v. The State of Bihar — Patna High Court (2026-03-12)
• Ranjan Kumar Ratnakar v. The State of Bihar — Patna High Court (2026-03-11)
• Prajnesh Prasun v. The State of Bihar — Patna High Court (2026-03-10)
• Badal Kumar Sarkar v. The Union of India — Patna High Court (2026-03-10)
• Vivek Kumar v. The State of Bihar — Patna High Court (2026-03-10)
• Lalu Ray v. The State of Bihar — Patna High Court (2026-02-13)
• KRISHNA MAHTO v. STATE OF BIHAR — Patna High Court (2026-02-13)
• BIDYA KUMAR RAM @ BIJAY KUMAR RAM and ANR v. STATE OF BIHAR — Patna High Court (2026-02-13)