LexALOK KUMAR SINHA
2,248 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2248 |
Disposal nature
| DISPOSED | 753 |
| WITHDRAWN | 421 |
| BAIL GRANTED | 335 |
| DISMISSED | 169 |
| ALLOWED | 165 |
| D.F.D. (PRE-EMPTORY) | 136 |
| DISMISS FOR NON-PROSECUTION | 103 |
| BAIL REJECTED | 81 |
Recent judgments
- Dhrup Kumar Gupta v. The State of Bihar — Patna High Court (2026-05-15)
- Anjana Varma v. The State of Bihar — Patna High Court (2026-05-15)
- Satyendra Prasad Roy v. The State of Bihar Mr. Satish Ranjan Sinha, Joint Secretary Rural Department — Patna High Court (2026-05-15)
- Rameshwar Kumar @ Ramishwar Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Kameshwar Singh v. The State of Bihar through the Principal Secretary, Panchayati Raj Department — Patna High Court (2026-05-15)
- Noorul Islam @ Md. Noorul Islam v. The State of Bihar — Patna High Court (2026-05-15)
- Raju Ranjan Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Fariduddin, v. The State of Bihar — Patna High Court (2026-05-14)
- Mohan Ram v. The State of Bihar — Patna High Court (2026-05-14)
- Sufiya Parween v. The Vice-Chancellor — Patna High Court (2026-05-14)