ALOK KUMAR PANDEY,. VIPUL M. PANCHOLI

61 recorded High Court judgment(s) · 2025–2025

Courts

Patna High Court

Md. Shabir @Jahid@ Tanvir @ Sabbu v. The State of Bihar through Principal Secretary, Department of Home, Government of Bihar, Patna — Patna High Court (2025-04-08)
Ramesh Kumar v. The State of Bihar through the Principal Secretary, Home Deptt., Govt. of Bihar — Patna High Court (2025-04-03)
Amar Kumar v. the State of Bihar through Director General of Police, Bihar, Patna — Patna High Court (2025-04-03)
Amjad Ali v. The State of Bihar through Additional Chief Secreatary, Department of Home Affairs, Govt. of Bihar — Patna High Court (2025-03-27)
Harishchandra Singh @ Harishchandra Mandal v. The State of Bihar thorugh the Principal Secretary, Dept. of Home, Bihar, Patna — Patna High Court (2025-03-27)
State of Bihar through the District Magistrate, Begusarai v. Sangeeta Kumari — Patna High Court (2025-03-26)
Gaurav Kumar @ Gaurav Yadav v. The State of Bihar — Patna High Court (2025-03-25)
Rehana v. The State of Bihar through Chief Secretary, Home Department, Bihar, Patna. — Patna High Court (2025-03-24)
LALLAN SINGH and ORS v. STATE OF BIHAR — Patna High Court (2025-03-24)
Arvind Kumar v. The State of Bihar through the Addl. Chief Secretary, Department of Home, Govt. of Bihar, Patna — Patna High Court (2025-03-24)