LexALOK KUMAR PANDEY
7,901 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 7901 |
Disposal nature
| BAIL GRANTED | 4861 |
| ALLOWED | 1726 |
| DISPOSED | 440 |
| WITHDRAWN | 406 |
| BAIL REJECTED | 241 |
| REJECTED | 116 |
| DISMISSED | 77 |
| DISMISS FOR NON-PROSECUTION | 20 |
Recent judgments
- JAI NARAYAN YADAV @ JAINU YADAV v. The State of Bihar — Patna High Court (2026-05-13)
- Pappu Singh @ Pappu Raj v. The State of Bihar — Patna High Court (2026-05-08)
- JAGAT KUMAR v. The State of Bihar — Patna High Court (2026-05-06)
- RANJAN KUMAR GUPTA v. The State of Bihar — Patna High Court (2026-05-06)
- SHIVNARAYAN PRASAD @ SHIVNARAYAN MAHTO v. The State of Bihar — Patna High Court (2026-05-04)
- SHIV KUMAR v. SUMAN KUMARI — Patna High Court (2026-05-04)
- Ketan Chaudhary @ Ketan Kumar Chaudhary v. The State of Bihar — Patna High Court (2026-04-29)
- Muntun Ray v. The State of Bihar through Additional Chief Secretary, Home Department, Govt. of Bihar, Patna. — Patna High Court (2026-04-23)
- Prahalad Kumar Singh v. The State of Bihar through Principal Secretary, Home Department, Government of Bihar. — Patna High Court (2026-04-23)
- Rampyare Singh v. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna. — Patna High Court (2026-04-18)