ALOK JAIN

6,065 recorded High Court judgment(s) · 2022–2026

Courts

Punjab & Haryana High Court

6065

SEEMA RANI v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-03)
GAGANDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2026-06-03)
PUNEET MALHOTRA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
VARINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
FARJANA @ FARZANA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-03)
VISHAL SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
NEHA DEVI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
SATVEER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-03)
EHC NARENDER AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
MUKHWANT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)