ALOK ARADHE,VIJAYKUMAR A. PATIL

396 recorded High Court judgment(s) · 2019–2025

Courts

Karnataka High Court

396

DISMISSED	181
DISPOSED	101
Dismissed for Non-Prosecution	55
ALLOWED	40
Dismissal for Non Compliance of Office Objections	13
Partly Allowed	5
REJECTED	1

K.T. VINESH v. VASUDHA — Karnataka High Court (2025-11-28)
MOHAMMAD BILAL v. POLICE SUB INSPECTOR — Karnataka High Court (2023-04-21)
K.M.UMESHA v. SMT. H.LAKSHMIDEVAMMA — Karnataka High Court (2023-04-21)
L. LOKESH v. SMT. USHA — Karnataka High Court (2023-04-21)
M V SRINIVAS v. SMT S G LATHA — Karnataka High Court (2023-04-21)
CAPT.ROHITH C G v. SMT INDIRA C.R — Karnataka High Court (2023-04-21)
SRI. NAVEEN KUMAR J v. STATE OF KARNATAKA — Karnataka High Court (2023-04-21)
BANGALORE DEVELOPMENT AUTHORITY v. SRI.MURALI MOHAN — Karnataka High Court (2023-04-20)
SMT LAKSHMI v. DR HANUMA REDDY B HULLATTI — Karnataka High Court (2023-04-20)
RAGHAVENDRA B.N. v. SMT. MAMATHA — Karnataka High Court (2023-04-20)