ALOK ARADHE,V SRISHANANDA

37 recorded High Court judgment(s) · 2021–2023

Courts

Karnataka High Court

DISMISSED	20
DISPOSED	5
REJECTED	4
Dismissed for Non-Prosecution	3
ALLOWED	3
Partly Allowed	2

THE ASST. COMMISSIONER OF INCOME TAX v. M/S SUTURES INDIA PVT LTD — Karnataka High Court (2023-04-13)
THE DEPUTY COMMISSIONER OF INCOME -TAX v. M/S. SOBHA DEVELOPERS LTD., — Karnataka High Court (2023-04-13)
SRI MADALA VENKATESWARLU v. INCOME TAX OFFICER — Karnataka High Court (2021-01-05)
SMT GEETHA PARAMAHAMSA v. THE DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-01-05)
C KEMPAMMA v. THE MANAGING DIRECTOR — Karnataka High Court (2021-01-05)
M/s. New India Assurance Company Limited v. Savithri — Karnataka High Court (2021-01-05)
SMT GEETHA PARAMAHAMSA v. THE DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-01-05)
SHRI K V SUBRAMANIAM v. THE INCOME TAX OFFICER — Karnataka High Court (2021-01-05)
THE PR. COMMISSIONER OF INCOME TAX, v. SHRI.ANIL H LAD — Karnataka High Court (2021-01-05)
SMT GEETHA PARAMAHAMSA v. THE DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-01-05)