ALOK ARADHE, . TASHI RABSTAN

30 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• STATE v. MOHD.SHAFI — High Court of J&K and Ladakh (2018-04-02)
• MEENAKSHI BANDRAL AND ORS. v. STATE OF J AND K AND ORS. — High Court of J&K and Ladakh (2018-04-02)
• STATE TH.P/S UDHAMPUR v. SUDESH KUMAR — High Court of J&K and Ladakh (2017-11-03)
• STATE TH.SHO.P/S.RAMNAGAR v. KEWAL KUMAR AND ANR. — High Court of J&K and Ladakh (2017-11-03)
• DOULAT RAM PANHOTRA AND ANR. v. COMPTROLLER AND AUDITOR AND ORS. — High Court of J&K and Ladakh (2017-11-03)
• YOG RAJ v. RAVINDER SINGH, DIRECTOR SCH. EDU.,JAMMU — High Court of J&K and Ladakh (2017-11-03)
• M/S BBF INDUSTRIES LTD.AND ORS. v. UOI.MINISTRY OF FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-11-03)
• STATE OF J AND K v. GHULAM RASOOL — High Court of J&K and Ladakh (2017-11-03)
• STATE OF J AND K v. SHAM DIN AND ORS. — High Court of J&K and Ladakh (2017-11-02)
• STATE TH.S.S.P.JAMMU v. SHALOO — High Court of J&K and Ladakh (2017-11-02)