LexALOK ARADHE,T.VINOD KUMAR
325 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 325 |
Disposal nature
| DISPOSED OF NO COSTS | 232 |
| WITHDRAWN | 29 |
| DISMISSED NO COSTS | 26 |
| DISMISSED | 14 |
| ALLOWED NO COSTS | 8 |
| ORDERED | 5 |
| CLOSED NO COSTS | 4 |
| DISMISSED AS NON PROSECUTION | 4 |
Recent judgments
- MS RANGAREDDY amp ASSOCIATES HYD v. DEWAN BAHADUR RAMAGOPAL MILLS LTD., AND 8 OTHERS — Telangana High Court (2023-12-29)
- Geetha Madhavi Kotamraju v. The State of Telangana — Telangana High Court (2023-12-27)
- M. Sasikala v. State of Telangana — Telangana High Court (2023-12-27)
- Bodugula Brahmaiah v. State of Telangana — Telangana High Court (2023-12-27)
- Konkyana Sravan Kumar v. The State of Telangana — Telangana High Court (2023-12-27)
- T.Shravan v. The State of Telangana — Telangana High Court (2023-12-13)
- Gurram Ram Jagan Mohan v. Union of India and 5others — Telangana High Court (2023-12-13)
- Lakavath Chandrashekar v. Union of India — Telangana High Court (2023-12-13)
- AligeArun Kumar v. The State of Telangana — Telangana High Court (2023-12-13)
- D.M.Ravi Kumar, M.A. v. A.P.Study circle, Dr.B.R.Ambedkar Bhavan, Lower Tank — Telangana High Court (2023-10-20)