ALOK ARADHE,SHIVASHANKAR AMARANNAVAR

33 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• SMT MANJULA K S v. SRI RAMESH NAIK D — Karnataka High Court (2023-01-17)
• SRI K NAGESH v. SMT. S SUMA — Karnataka High Court (2023-01-17)
• MR JOSEPH D'SOUZA v. MRS PREETHI FELINA FERNANDIS — Karnataka High Court (2023-01-17)
• SMT. R LAKSHMI (UMA) v. SRI K S HEMARAJ — Karnataka High Court (2023-01-17)
• RAJA DATTA KUMAR v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2023-01-17)
• SRI UDAYAKUMAR v. SMT ASHARANI — Karnataka High Court (2023-01-17)
• SRI.H.ANJANAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-17)
• PATTAN PANCHAYATH BASHETTIHALLI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-17)
• PATTAN PANCHAYATH BASHETTIHALLI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-17)
• THE TIMBER MERCHANTS ASSOCIATION v. THE COMMISSIONER — Karnataka High Court (2023-01-17)