ALOK ARADHE, . SANJEEV KUMAR

115 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• SANJAY JAMWAL v. STATE TH.C.SECY.AND ORS. — High Court of J&K and Ladakh (2017-11-17)
• BIASO DEVI AND ORS. v. SANTOSH KUMARI AND ORS — High Court of J&K and Ladakh (2017-11-17)
• STATE OF JAMMU AND KASHMIR v. MOHD.IQBAL AND ORS. — High Court of J&K and Ladakh (2017-11-17)
• SHIV KUMAR AND ANR. v. STATE TH.IRRIGATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-11-17)
• M/S HALLMARK v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-11-17)
• PAWAN KUMAR GUPTA v. UNION OF INDIA TH.CHIEF ENGINEER . — High Court of J&K and Ladakh (2017-11-17)
• STATE TH.S.H.O.P/S R.S.PURA v. RANJIT SINGH — High Court of J&K and Ladakh (2017-11-17)
• NATIONAL FERTILIZERS LTD. v. VIJAY KUMAR AND ORS. — High Court of J&K and Ladakh (2017-11-17)
• SHANKAR SINGH RANA v. UOI.TH.MINISTRY OF HOME AFFAIRS AND ORS. — High Court of J&K and Ladakh (2017-08-19)
• M/S NEK RAM SHARMA AND CO. v. COMMISSIONER OF INCOME TAX AND ANR. — High Court of J&K and Ladakh (2017-08-19)