ALOK ARADHE,RAVI V HOSMANI

455 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• THE ASST. COMMISSIONER OF INCOME TAX v. M/S KUMAR NIRMAN AND NIVESH PVT LTD — Karnataka High Court (2023-03-24)
• KR RAVISHANKAR v. UNITED BREWERIES (HOLDINGS) LIMITED — Karnataka High Court (2023-03-24)
• THE ASST COMMISSIONER OF INCOME TAX v. M/S MICROLABS LIMITED — Karnataka High Court (2022-12-09)
• THE COMMISSIONER OF INCOME TAX v. SYNDICATE BANK — Karnataka High Court (2022-11-25)
• DEPUTY COMMISSONER OF INCOME TAX v. CANARA BANK — Karnataka High Court (2022-11-25)
• MASTER BHAVESH v. SMT MANJULA KUMARI — Karnataka High Court (2022-11-25)
• SRI PRAKASH INAMDAR v. SRI ANANDA — Karnataka High Court (2022-02-25)
• THE NEW INDIA ASSURANCE COMPANY LIMITED v. SMT. JAYASHREE. B. P. — Karnataka High Court (2022-02-25)
• B V S MURTHY v. THE INCOME TAX OFFICER — Karnataka High Court (2022-02-25)
• AZIZ PASHA v. The Assistant Commissioner — Karnataka High Court (2021-09-24)