LexALOK ARADHE,R. NATARAJ
762 recorded High Court judgment(s) · 2012–2023
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 762 |
Disposal nature
| DISPOSED | 326 |
| DISMISSED | 233 |
| Partly Allowed | 110 |
| ALLOWED | 45 |
| Dismissed for Non-Prosecution | 44 |
| REJECTED | 2 |
| Dismissal for Non Compliance of Office Objections | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- THE PR COMMISSIONER OF INCOME TAX v. M/S IBM INDIA PVT LTD — Karnataka High Court (2023-03-31)
- THE ASSISTANT COMMISSIONER OF INCOME TAX v. V S CHANDRASHEKAR — Karnataka High Court (2023-03-31)
- THE COMMISSIONER OF INCOME TAX v. M/S SUTURES INDIA PVT LTD — Karnataka High Court (2023-03-31)
- THE STATE OF KARNATAKA v. SRI A K RAMESH — Karnataka High Court (2023-02-03)
- SRI YATHIRAJU v. THE DEPUTY COMMISSIONER — Karnataka High Court (2023-01-20)
- THE COMMISSIONER OF INCOME TAX v. M/S CANARA BANK — Karnataka High Court (2023-01-20)
- SRI YATHIRAJU v. STATE OF KARNATAKA — Karnataka High Court (2023-01-20)
- SRI YATHIRAJU v. THE DEPUTY COMMISSIONER — Karnataka High Court (2023-01-20)
- SMT. LAKKAMMA v. SRI PRAKASHNATH @ SHEKARAPPA — Karnataka High Court (2023-01-20)
- SRI. VENKATESH NAIDU @ VENKATESH N v. SRI. TANEEM MOHAMMED NAWAZ — Karnataka High Court (2023-01-06)