LexALOK ARADHE,P.G.M.PATIL
284 recorded High Court judgment(s) · 2019–2019
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| Karnataka High Court | 284 |
Disposal nature
| DISPOSED | 164 |
| DISMISSED | 80 |
| ALLOWED | 21 |
| Partly Allowed | 6 |
| IA/Memo/VK/OP in disposal | 6 |
| Dismissed for Non-Prosecution | 4 |
| ALLOWED AND REMANDED | 2 |
| Abated | 1 |
Recent judgments
- RACHOTAPPA S/O SHAMBULINGAPPA KAKKASAGERI v. DR.MANJULA.N. I.A.S. — Karnataka High Court (2019-12-19)
- THE STATE OF KARNATAKA v. RACHOTAPPA S/O OSHAMUBLINGAPPA KAKKASAGERI — Karnataka High Court (2019-12-19)
- SHASHIDHAR S/O BASAVANTAYYA MATHAD v. SMT ASHWINI UMA MATHAD — Karnataka High Court (2019-12-12)
- ASHWINI UMA MATHAD v. SHASHIDHAR BASAVANTAYYA MATHAD — Karnataka High Court (2019-12-12)
- VIJAYKUMAR DADASAHEB PATIL v. BAPUGOUDA BHIMANAGOUDA PATIL — Karnataka High Court (2019-12-12)
- NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION, v. GOUSELAL S/O RAJESAB BAGAWAN, — Karnataka High Court (2019-11-29)
- MADHUKAR CHINNAJIRAO MIRAJKAR, v. MAHANAND CHINNAPPA MIRAJKAR, — Karnataka High Court (2019-11-29)
- MAHANAND S/O. CHINNAPPA MIRAJKAR v. KAVERIBAI W/O.KRISHNAJIRAO MIRAJKAR — Karnataka High Court (2019-11-29)
- RANGANATH S/O SRIRAM PRABHU DESAI v. SANTAN S/O CHINNAPPA KALGATAGI — Karnataka High Court (2019-11-14)
- SHIRAGUPPI PORATHAMIKA KRISHI PATTINA SDAHAKARI v. THE ASSISTANT REGISTRAR OF — Karnataka High Court (2019-11-14)