ALOK ARADHE,N.V.SHRAVAN KUMAR

1,030 recorded High Court judgment(s) · 2023–2024

Courts

Telangana High Court

1030

DISPOSED OF NO COSTS	603
DISMISSED NO COSTS	131
DISMISSED	110
DISMISSED AS INFRUCTUOUS	67
WITHDRAWN	49
ALLOWED NO COSTS	47
DISMISSED AS NON PROSECUTION	18
CLOSED NO COSTS	2

Mr. Saidulu Reka v. Shriram Finance Ltd. — Telangana High Court (2024-01-09)
M/S. HYD. INST. OF ROAD SAFETY AND 6 OTHERS v. UNION OF INDIA AND 4 OTHERS — Telangana High Court (2024-01-09)
J.NARASIMHA AND ANO., v. UNION OF INDIA, AND 4 OTHERS — Telangana High Court (2024-01-09)
ST.STANLEY COLLEGE OF ENGINEREING AND TECH., AND 8 OTHERS v. UNION OF INDIA., TRANSPORT AND HIGHWAYS,AND 11 OTHERS — Telangana High Court (2024-01-09)
S.V.S. Petro Products, premises No.2-2-63/1, v. Greater Hyderabad Municipal Corporation, — Telangana High Court (2024-01-09)
RAGI LINGAMURTHY, KARIMNAGAR AND ANOTHER v. GOVT OF AP., LAW AND LEGISLATURE AFFAIRS,AND 2 OTHERS — Telangana High Court (2024-01-09)
Jalagam Mani v. The State Bank of India — Telangana High Court (2024-01-09)
MEDWIN COLLEGE OF NURSING, HYD AND ANOTHER v. A.P.S.H.R.COMMISSION, HYD AND 14 OTHERS — Telangana High Court (2024-01-09)
M/s. Sai Hemaja Aerobricks Pvt. Limited, v. State Bank of India, — Telangana High Court (2024-01-09)
MULUKALA RAMESH, KARIMNAGAR DISTRICT v. THE CHIEF SECRETARY, HYD AND 7 OTHERS — Telangana High Court (2024-01-09)