ALOK ARADHE,M.NAGAPRASANNA

260 recorded High Court judgment(s) · 2014–2022

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX-1 v. INGERSOLL-RAND (INDIA) LTD., — Karnataka High Court (2022-12-09)
• K V GOPALAKRISHNAN v. UNION OF INDIA — Karnataka High Court (2022-04-01)
• RAJASHEKAR AURADKAR v. UNION OF INDIA — Karnataka High Court (2022-04-01)
• G C YARAGUNTAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-10)
• M/S. GEMINI POWER SYSTEMS v. M/S. KARNATAKA VIDYUTH KHARKHANE LTD — Karnataka High Court (2021-12-10)
• SRI NAGALINGAPPA v. THE DEPUTY COMMISIONER — Karnataka High Court (2021-09-17)
• SRI C G PUTTASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2021-01-29)
• G MANI v. THE DIRECTOR THE MANAGEMENT OF NATIONAL AEROSPACE LABORATORIES — Karnataka High Court (2021-01-29)
• K BABU v. THE SENIOR CONTROLLER OF ADMINISTRATION — Karnataka High Court (2021-01-29)
• VENKATASWAMY S/O MUNIYAPPA v. THE SENIOR CONTROLLER OF ADMINISTRATION — Karnataka High Court (2021-01-29)