ALOK ARADHE,M.KHAZI

268 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• SMT K S SWARNAMBA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2023-05-26)
• MR. N.C. CHAITANYA v. SMT. JYOTHI G — Karnataka High Court (2022-12-09)
• NEELAMMA v. ROOPA M V — Karnataka High Court (2022-12-09)
• SRI K S DINESH KUMAR v. SMT K CHANDRAKALA — Karnataka High Court (2022-12-09)
• NANJUNDAIAH. K v. THE DIVISIONAL CONTROLLER, — Karnataka High Court (2022-12-09)
• SMT. SHANTHA S SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2022-12-09)
• DR. VEERESH S M v. THE DEPARTMENT OF HELATH AND — Karnataka High Court (2022-12-09)
• SRI ILARI MORAS v. THE STATE OF KARNATAKA — Karnataka High Court (2022-12-09)
• SMT. GEETHA S v. THE STATE — Karnataka High Court (2022-12-09)
• INDIA AWAKE FOR TRANSPARENCY v. HASHAM INVESTMENT AND TRADING COMPANY PRIVATE LIMITED — Karnataka High Court (2022-11-18)