ALOK ARADHE,M.I.ARUN

99 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX v. M/S PRASAD TECHNOLOGY PARK PVT LTD. — Karnataka High Court (2023-07-14)
• SRI PHILIP FERNANDES v. THE BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2023-05-26)
• R K S INFRA TECH PVT LTD v. MRS SHERLY JEEVAN — Karnataka High Court (2022-04-01)
• TAGHAR VASUDEVA AMBRISH v. APPELLATE AUTHORITY FOR ADVANCE RULING KARNATAKA — Karnataka High Court (2022-02-07)
• SRI K S NATARAJ v. B K VALLABHA — Karnataka High Court (2022-02-03)
• SHRIVISION HOMES PRIVATE LIMITED v. SOUMITRA KUMAR SAHA — Karnataka High Court (2022-02-03)
• THE MANAGER v. SMT. KRISHNAMMAL N — Karnataka High Court (2022-02-03)
• CHANDAN R v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• MOHAMMED ASLAM v. STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• NHDPL SOUTH PRIVATE LIMITED v. SRI RAVI KUMBHAT — Karnataka High Court (2022-02-03)