ALOK ARADHE,HEMANT CHANDANGOUDAR

905 recorded High Court judgment(s) · 2015–2023

Courts

Disposal nature

Recent judgments

• HAZRATH MADAR SHAH MAKAN (WAKF) v. THE KARNATAKA STATE BOARD OF WAKF — Karnataka High Court (2023-04-13)
• INDIAN INSTITUTE OF SCIENCE v. ASST. COMMISSIONER OF INCOME TAX — Karnataka High Court (2023-03-24)
• SMT. SUNANDAMMA v. THE BRANCH MANAGER — Karnataka High Court (2023-03-24)
• SMT SUNANDAMMA v. THE BRANCH MANAGER — Karnataka High Court (2023-03-24)
• INDIAN INSTITUTE OF SCIENCE v. THE DY. COMMISSIONER OF INCOME TAX — Karnataka High Court (2023-03-24)
• THE COMMISSIONER OF INCOME TAX v. M/S ABB LTD., — Karnataka High Court (2023-03-24)
• THE DEPUTY COMMISSIONER OF INCOME TAX v. M/S TRIMM EXPORTS PVT LTD — Karnataka High Court (2023-01-13)
• ICICI LOMBARD GENERAL INSURANCE CO. LTD., v. SMT. REKHA — Karnataka High Court (2023-01-13)
• SMT MOHAN KUMARI R v. NAGARAJU — Karnataka High Court (2023-01-13)
• M/S ICDS LTD v. DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2023-01-13)