ALOK ARADHE,H.T. NARENDRA PRASAD

960 recorded High Court judgment(s) · 2018–2023

Courts

Karnataka High Court

960

DISPOSED	415
DISMISSED	275
Partly Allowed	163
ALLOWED	67
ALLOWED AND REMANDED	30
Dismissed for Non-Prosecution	9
Abated	1

PRINCIPAL COMMISSIONER OF INCOME TAX-6 v. M/S SAMSUNG R AND D INSTITUTE BANGALORE PVT LTD — Karnataka High Court (2023-05-26)
M/S WIPRO LIMITED v. STATE OF KARNATAKA — Karnataka High Court (2023-01-27)
M/S S.P.FABRICATORS PVT LTD v. STATE OF KARNATAKA — Karnataka High Court (2023-01-27)
PR.COMMISSIONER OF INCOME TAX-VI v. M/S STANLEY BLACK AND DECKER INDIA LTD — Karnataka High Court (2023-06-16)
SMT SUNITHA v. UNITED INDIA INSURANCE CO. LTD — Karnataka High Court (2023-06-16)
THE COMMISSIONER OF INCOME TAX v. M/S ABBEY BUSINESS SERVICES INDIA PVT LTD — Karnataka High Court (2023-06-16)
COMMISSIONER OF INCOME TAX v. M/S KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD — Karnataka High Court (2023-06-16)
COMMISSIONER OF INCOME TAX v. M/S. SHAW WALLACE DISTILLERIES LTD., — Karnataka High Court (2023-05-26)
THE COMMISSIONER OF INCOME TAX v. M/S BOSCH LTD — Karnataka High Court (2023-05-26)
M/s. IBM GLOBAL SERVICES INDIA PVT. LTD., v. THE COMMISSIONER OF INCOME TAX — Karnataka High Court (2023-05-26)