ALOK ARADHE, GITA MITTAL

22 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• MUZAFFAR AHMAD WANI AND ORS. v. STATE OF J AND K AND ORS. (GAD) — High Court of J&K and Ladakh (2018-10-26)
• BUDH SINGH AND ORS. v. ABDUL MAJEED BHAT — High Court of J&K and Ladakh (2018-10-26)
• BUDH SINGH AND ORS. v. ABDUL MAJEED BHAT — High Court of J&K and Ladakh (2018-10-26)
• MUDASIR AHMAD SHEIKH AND ORS. v. MOHAMMAD ASHRAF BUKHARI AND ORS. — High Court of J&K and Ladakh (2018-10-26)
• SHOWKAT AHMAD RATHER AND ANR v. STATE OF J AND K AND ORS — High Court of J&K and Ladakh (2018-10-26)
• FARIDA BATOOL v. STATE OF JK AND OTHERS. (HIGER EDUCATION — High Court of J&K and Ladakh (2018-10-25)
• BAJAJ ALLIANZ GENERAL INSURANCE COMPANY v. MOHAMMAD ASHRAF DAR — High Court of J&K and Ladakh (2018-10-24)
• MOHAMMAD HANEEF v. STATE OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2018-10-16)
• STATE OF J AND K AND ORS. (URBAN LOCAL BODIES DEPARTMENT) v. MOHAMMAD ASHRAF — High Court of J&K and Ladakh (2018-10-15)
• PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S BROADWAY SHOE CO. — High Court of J&K and Ladakh (2018-10-11)